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Commissioner Of Income Tax (Tds), ... vs Canara Bank on 16 December, 2016

Bench: R.K. Agrawal, R. Banumathi

     ITEM NO.24                           COURT NO.11               SECTION IIIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C)....CC No.24096/2016

     (Arising out of impugned final judgment and order dated 04/04/2016
     in ITA No.87/2016 passed by the High Court Of Judicature at
     Allahabad)

     COMMISSIONER OF INCOME TAX (TDS),
     KANPUR AND ANR.                                               Petitioner(s)

                                                 VERSUS

     CANARA BANK                                        Respondent(s)
     (with appln. (s) for c/delay in filing SLP and office report)

     WITH
     SLP (C)...CC No.24166/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 16/12/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)             Mr. N.K. Kaul, ASG
                                   Mr. K. Radhakrishna, Sr. Adv.
                                   Mr. T.M. Singh, Adv.
                                   Mr. Sanyat Lodha, Adv.
                                   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                           O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No.33260 of 2016.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER