Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 203] [Entire Act] State of Goa - Subsection Section 203(2) in Goa Prisons Rules, 2006 (2)All long-term prisoners shall be frequently changed from barrack to barrack or cell to cell, as the case may be under the orders of the Jailor.
