Section 2(1)(k) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011

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State of Madhya Pradesh - Subsection

Section 2(1)(k) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011

(k)"luxury" means use of goods, services, property, facilities, etc. for enjoyment, comfort or pleasure or lavish consumption of such goods or services, that is to say,-

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State of Madhya Pradesh - Subsection

Section 2(1)(k) in The M.P. Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011