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[Cites 0, Cited by 0] [Section 222] [Entire Act]

State of Tripura - Subsection

Section 222(c) in Tripura Excise Rules, 1962

(c)Scotch whisky means spirit obtained by distillation in Scotland from a mash of cereal grains saccharified by the diastase of malt and matured in bonded warehouse in casks for a period of at least three years.