Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223] [Entire Act] State of Rajasthan - Subsection Section 223(7) in Rules of the High Court of Judicature for Rajasthan, 1952 (7)The paper book filed will be compared with the original record by the Superintendent (Translation Section). The comparison charges shall be twenty-five paise per page.
