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[Cites 0, Cited by 0] [Section 2A(8)] [Section 2A] [Entire Act]

Union of India - Subsection

Section 2A(8)(c) in The Port Rules for the Port Of Visakhapatnam

(c)Means to enable the ladder to be used on each side of the ship and to enable the Pilot to pass safely from the head of the ladder to the deck of the ship.