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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(c) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(c)"Association of Colleges" means the Association of Private Un-Aided Professional Colleges formed for the purpose of conducting Engineering Common Entrance Test referred to in clause (J) and recognized by the Andhra Pradesh State Council of Higher Education consisting of Management representatives.