(5)[ The Directorate of Lotteries, shall have the over-riding charge to make deductions from the prizes as may be specified by the State Government from time to time in Bumper draw of lottery towards the establishment cost of the said Directorate enabling it to discharge its financial liabilities pertaining to the said Bumper draw of a lottery.] [Substituted vide Punjab Government Notification No. G.S.R. 84/C.A. 17/98/S. 12/Amd. (2)/2000, dated 3.7.2001.]
