Section 8(1)(h) in Vinayaka Missions Sikkim University Act, 2008
(h)to receive donations and gifts of any kind and to acquire, hold, manage, maintain and dispose of any movable or immovable property, including trust and endowment properties for the purpose of the University or [* * *] [Omitted by Act No. 7 of 2017, w.e.f. 22.03.2017.], or a Regional Centre, Study Centre ;