Gujarat High Court
Rajesh Amrutlal Shah vs State Of Gujarat & 2 on 26 September, 2014
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
C/SCA/12889/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 12889 of 2014
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RAJESH AMRUTLAL SHAH....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MR GM JOSHI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 26/09/2014
ORAL ORDER
Heard Mr.G.M. Joshi, learned advocate for the petitioner.
Issue Notice, returnable on 11.11.2014.
In addition to the normal mode of service, Direct Service is also permitted.
(SMT. ABHILASHA KUMARI, J.) piyush Page 1 of 1