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State of Punjab - Section

Section 3 in The Punjab Utilization of Surplus Area Scheme, 1973

3. Application by eligible person.

- An eligible person may make an application to the Circle Revenue Officer in Form 1 for allotment of land comprised in the surplus area. Such an application shall be made within three months of the date of commencement of this scheme or within such extended period as may, for reasons to be recorded, be allowed by the Circle Revenue Officer.