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[Section 5]
[Entire Act]
State of Odisha - Subsection
Section 5(2) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974
| (i) | The Chairman or Member of the Orissa Public ServiceCommission, nominated by its Chairman | Chairman |
| (ii) | The Secretary to Government, Home Department | Member |
| (iii) | The Special Secretary to Government, Political and ServicesDepartment | Member |
| (iv) | The Secretary to Government, Finance Department | Member |