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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974

(2)The Board shall consist of-
(i) The Chairman or Member of the Orissa Public ServiceCommission, nominated by its Chairman Chairman
(ii) The Secretary to Government, Home Department Member
(iii) The Special Secretary to Government, Political and ServicesDepartment Member
(iv) The Secretary to Government, Finance Department Member