Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

1. Short Title, Applicability & Commencement :

- (i) These Rules may be called "The Andhra Pradesh Bangaru Talli Girl Child Promotion and Empowerment Rules, 2013".
(ii)These rules shall come in to force with immediate effect.