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Union of India - Section

Section 8 in Finance Act, 2019

8. Amendment of section 87A.

- In section 87A of the Income-tax Act, with effect from the 1st day of April, 2020, -
(a)for the words "three hundred fifty thousand", the words "five hundred thousand" shall be substituted;
(b)for the words, "two thousand and five hundred", the words "twelve thousand and five hundred" shall be substituted.