Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 5 in The Punjab Termination of Agreement Act, 2004

5. Protection of Existing usage.

- Notwithstanding anything contained in Sections 3 and 4 of this Act, all existing and actual utilisations through the existing systems, shall remain protected and unaffected.