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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(2)(a) in Chartered Accountants Act, 1949

(a)as a Presiding Officer of the Tribunal unless he has been a member of the Indian Legal Service and has held a post in Grade I of the service for at least three years;