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State of Punjab - Section

Section 12 in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

12. List of nominations to be posted.

- After symbols have been allotted to each contesting candidate, the Returning Officer shall prepare, for each category of contesting candidates, separate lists in alphabetical order and publish copies thereof by pasting them outside his camp office. The symbol allotted to each candidate shall also be indicated in such lists against the names of the candidates.