Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(6) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969 (6)"janmam estate" means any parcel or parcels of land included in the holding of a janmi;
