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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(i) in Orissa Minor Minerals Concession Rules, 2004

(i)A person who has already set up an industry for processing of decorative stone in the State and does not have any quarry lease for decorative stone in the State.