Delhi High Court - Orders
M/S Garg Roadlines vs Commissioner Of Dvat & Anr on 11 September, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Manmeet Pritam Singh Arora
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4215/2019
M/S GARG ROADLINES ..... Petitioner
Through: Mr. Rakesh Kumar, Adv.
versus
COMMISSIONER OF DVAT & ANR. ..... Respondents
Through: Mr. Satyakam, ASC for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 11.09.2023 The Court is informed that the Special Leave Petition (Civil) [Diary No. 25942/2020] is still pending before the Supreme Court. In terms of the interim orders passed on that petition, the order of 24 April 2019 has been placed in abeyance.
In view of the aforesaid, proceedings on the instant petition shall stand adjourned sine die with liberty to parties to mention as and when the appeal is decided by the Supreme Court.
YASHWANT VARMA, J.
MANMEET PRITAM SINGH ARORA, J.
SEPTEMBER 11, 2023/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:52:29