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[Cites 0, Cited by 0] [Section 6(14)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(14)(g) in Indian Institute of Teacher Education, Gujarat Act, 2010

(g)to conceive, design, conduct and promote, under the auspices of its Centre for Extension Services, such programmes that are devoted to spreading in the society Science and Art of Pedagogy, as also Art and Science of Living, and lessons of Culture through various methods of instruction and publication of pamphlets and brochures, and other audio-visual material, specially designed to serve the parents to play the demanding new roles to become more and more competent teachers, and to enhance the causes of the aims of continuing education and lifelong education;