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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(b) in Uttarakhand Audit Act, 2012

(b)'Director' means the Director, Audit (with Local Funds Audit and Co-operative,Panchayat Audit) Department, Uttarakhand appointed under section 3 and inter-alia includes such officer on whom powers of the Director are conferred upon under sub-section (4) of said section;