Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(3)(iii) in The Bombay Gas Supply Act, 1939

(iii)give directions as to the payment of fees to, and the travelling expenses incurred by, any of the members of the committee in the execution of his duty.