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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2)(a) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(a)issue where the wage period is one week or more, wage book to each of such building worker in Form-XIX to such building workers in which entries shall be made at least a day prior to the disbursement of wages to them;