Calcutta High Court
Janab Jalaluddin Ahmed Siddique & Anr vs Shib Krishna Debutter Estate & Anr on 15 June, 2015
Author: Ishan Chandra Das
Bench: Pranab Kumar Chattopadhyay, Ishan Chandra Das
ORDER SHEET
GA No.623 of 2015
APO No.135 of 2015
WP No.754 of 2014
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
JANAB JALALUDDIN AHMED SIDDIQUE & ANR.
Versus
SHIB KRISHNA DEBUTTER ESTATE & ANR.
BEFORE:
The Hon'ble JUSTICE PRANAB KUMAR CHATTOPADHYAY
AND
The Hon'ble JUSTICE ISHAN CHANDRA DAS
Date: 15th June, 2015
Mr. Barin Banerjee, Adv. with
Mr. Jugal Chandra Porel, Adv.
Ms. Era Ghosh, Adv.
Mr. Debangshu Mondal, Adv.
..for the KMC
Mr. Arnab Dutt, Adv.
..for the respondent no.2
Mr. Arunabha Deb, Adv.
..for the respondent no.7 Mr. Rahul Karmakar, Adv.
..for the respondents 10-12 Mr. N. Dasgupta, Adv. with Mr. D. N. Dey, Adv.
..for the respondent no.14 Affidavits-in-opposition filed on behalf of the respondent nos.2 and 14 in Court today be kept with the record.
In view of the prayer made by the other respondents, time to file affidavits-in-opposition is extended till 22nd June, 2015; reply thereto, if any, may be filed within 29th June, 2015. Let this matter be listed for hearing on 1st July, 2015.
(PRANAB KUMAR CHATTOPADHYAY, J.) (ISHAN CHANDRA DAS, J.) AKGoswami