Section 60(2)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Uttar Pradesh - Subsection

Section 60(2)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(c)Where an employee without any sufficient reason, denies to appear or becomes unsuccessful to appear when he is called in writing to appear specifically before the inquiry officer, or

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State of Uttar Pradesh - Subsection

Section 60(2)(c) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015