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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(5)(xvii) in Haryana Municipal Business Bye-laws 1981

(xvii)have the power to compound all cases under section 244 of the Act in regard to offences under the Act and the rules or bye-laws made thereunder :-