Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 10 in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

10. [ Information about expiry of registration. [Substituted by Notification No. G.S.R. 63, dated 17.3.2015 (w.e.f. 5.6.2013).]

- The Authority shall inform through notice published on web site of the Authority inform the clinical establishment about date of expiry of its Provisional or Permanent registration, as the case may be. Such information shall be published, in case of Provisional Registration Certificate thirty days before date of expiry and in case of Permanent registration six months before the date of expiry.].