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[Cites 0, Cited by 0] [Section 66(4)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(4)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)the joint signature of the Sarpanch and Secretary in the case of a Gram Panchayat;