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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(h)"Organised Recreational Open Space" means any land with or without structure left open or laid out and developed as a public recreational space in the form of tot lot gardens, sector or neighbourhood parks, amusement parks, woodland, playgrounds, public assembly, botanical and zoological gardens used for public recreational purpose;