Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Kerala - Subsection

Section 55(2) in The Kerala General Sales Tax Act, 1963

(2)The authorisation referred to in sub-section (1) shall be in such form and accompanied by such fee as may be prescribed.