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[Cites 0, Cited by 0] [Section 14A(1)] [Section 14A] [Entire Act]

State of Punjab - Subsection

Section 14A(1)(a) in The Punjab Land Improvement Schemes Act, 1963

(a)the Department intends to lay underground pipeline or repair or renovation, as the case may be, of existing underground pipeline through holding of any other land holders for the purpose of irrigation; or