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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(5) in The National Security Guard Act, 1986

(5)The limit referred to in sub-section (4) shall be,—
(a)one year, if the officer holding the Security Guard Court holds the rank not below that of a Group Commander.
(b)three months, in any other case.