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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(5) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(5)The fee so collected within a particular month under sub-rule (3) shall be deposited by the competent authority of the area concerned on or before the 7th day of the next month in the Fund.