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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of West Bengal - Subsection

Section 88(1) in The West Bengal Factories Rules, 1958

(1)The Manager shall keep an up-to-date Register as nearly as possible in Form No.15 hereinafter called the Leave with Wages Register:Provided that if the Chief Inspector is one the opinion that any muster-roll or register maintained as part of the routine of the factory, or return made by the Manager, gives, in respect of any or all of the workers in the factory, the particular required for the enforcement of Chapter VIII of the Act, he may. by order in writing, direct that such muster-roll or register or return shall. to the corresponding extent, be maintained in place of and be treated as the register or return required under the Rule in respect of that factory.