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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 63 in The Delhi Rent Act, 1995

63. Right of applicant to take assistance of legal practitioner.-

A person making an application or preferring an appeal to the Tribunal under this Act may either appear in person or take the assistance of a legal practitioner of his choice to present his case before the Tribunal.