Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 5] [Entire Act] Union of India - Subsection Section 5(9) in Aligarh Muslim University Act, 1920 (9)to institute and maintain Halls [and Hostels and to recognise places of residence for the] [Substituted by Act 62 of 1951, s.3, for " for the residence of" ] students of the University;
