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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)Map/sketch of each water users area showing the boundaries of territorial constituencies shall be prepared by the Project Authority. List containing the survey numbers of the land situated in each territorial constituency shall also be prepared by the Project Authority.