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[Cites 0, Cited by 0] [Section 222(2)] [Section 222] [Entire Act]

Union of India - Subsection

Section 222(2)(e) in The Coal Mines Regulations, 2011

(e)a plan and section of the mine or of the coal block clearly showing the coal seams, coal measure strata, target seams and strata or the places from where the methane is proposed to be extracted, existing or old mine working showing their extent and all other details as required, present and future working from where coal is or shall be extracted; and