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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(h) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(h)the District Authority may requisition any land or building for the purpose of prevention, control of epidemic or treatment of afflicted persons;