Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Assam - Subsection Section 2(1) in Assam Shops and Establishments Act, 1971 (1)"apprentice" means a person aged not less than twelve years whom an employer em-ploys in his service for training by himself or by any other person for any trade or calling :
