Section 89(3)(b) in The Arms Rules, 2016

[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(3)(b) in The Arms Rules, 2016

(b)an undertaking from the importer that all types of electronic disabling devices (EDD) irrespective of their range shall be sold only through authorized arms and ammunition dealers having a license under these rules.

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Union of India - Subsection

Section 89(3)(b) in The Arms Rules, 2016