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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(4) in The Jammu and Kashmir State Forest Corporation Act, 1978

(4)The Chairman may invite any person to attend a meeting of the corporation, for the purpose of assisting or advising it on any matter and the person so invited may take part in the discussions of the corporation, or its meeting but shall have no right to vote.