Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(vii) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970 (vii)'Revised pay scale' means the scale of pay prescribed in this Department Notification No. F. 10(1)LSG/56-69/III/11505, dated 15-5-69;
