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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Karnataka - Subsection

Section 63(2)(xi) in Karnataka Agricultural Produce Marketing Act 1966

(xi)[ with the prior approval of the State Government donate funds to any Agricultural University to impart instructions in Agricultural Engineering and Research.] [Inserted by Act 6 of 1988 w.e.f.19.11.1987]