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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(a) in The Warehousing Corporations Act, 1962

(a)acquire and build godowns and warehouses at such places within the State as it may, [after consultation with] [Substituted by [with the previous approval of] Warehousing Corporations Act, 2001(23 of 2001) ] the Central Warehousing Corporation, determine;