Section 55(5)(b) in The M.P. Vat Act, 2002

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State of Madhya Pradesh - Subsection

Section 55(5)(b) in The M.P. Vat Act, 2002

(b)also search any person who leaves or is about to enter or is already in the place referred to in clause (a), if the Commissioner has reason to suspect that such person has secreted about his person, books of account or other documents relating to the business of such dealer; and

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State of Madhya Pradesh - Subsection

Section 55(5)(b) in The M.P. Vat Act, 2002