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State of Arunachal Pradesh - Section

Section 51 in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

51. Integration of warehouses/ silos/ cold storage or other such structure or space; declared as market sub-yard to e-platform.

- A licence holder under section 63 (1) for market sub- yard if desirous to link to e-platform of Government of India, may apply, through concerned State Government, or its agencies, to the Department of Agriculture, Cooperation & Farmers' Welfare, in the form and manner, as may be prescribed.