Supreme Court - Daily Orders
United India Insurance Co.Ltd. vs Neelaiah on 17 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.40 COURT NO.13 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 17560/2017
(Arising out of impugned final judgment and order dated 17-10-2016
in MFA No. 10463/2011 17-10-2016 in MFACR No. 24/2012 passed by the
High Court Of Karnataka At Bangalore)
UNITED INDIA INSURANCE CO.LTD. Petitioner(s)
VERSUS
NEELAIAH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.51845/2017-CONDONATION OF DELAY
IN FILING)
Date : 17-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Amit Kumar Singh, AOR
Mrs. K. Enatoli Sema, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on delay leaving the question of law open.
(R. NATARAJAN) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
R.NATARAJAN
Date: 2017.07.18
16:40:48 IST
Reason: