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[Cites 0, Cited by 0] [Section 24(11)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(11)(i) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(i)has made default in performing any duty imposed on him, by or under this Act; or